Madras High Court
Dr.R.Krishnamurthy vs M/S.Sun Tv Network Ltd on 29 March, 2016
Author: R.Mala
Bench: R.Mala
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED : 29.03.2016 CORAM : THE HONOURABLE MS. JUSTICE R.MALA Crl.O.P.No.26445 of 2008 and M.P.No.2 of 2008 1.Dr.R.Krishnamurthy Editor and Printer On behalf of Dinamalar New Standard Press T.VR.House, Medavakkam, Chennai 601 302. 2.Dr.R.Lakshmipathy, Publisher On behalf of Dinamalar New Standard Press T.VR.House, Medavakkam, Chennai 601 302. .. Petitioners Vs. M/s.Sun TV Network Ltd, Rep. by its Authorised Signatory, Mr.L.Jotheeswaran, 4, Nortorn Road, Mandaveli, Chennai 600 028. .. Respondent Prayer:-Criminal Original Petition is filed under Section 482 Cr.P.C., to call for the records in C.C.No.14631 of 2008 on the file of the X Metropolitan Magistrate, Egmore, Chennai and quash the complaint filed by the respondent. For Petitioner : Mr.Ilambharathi For Respondent : Mr.B.K.Girish Neelakandan R.MALA,J. cse ORDER
When the matter was taken up for hearing on 24.02.2016, it was adjourned to 09.03.2016 for recording compromise. Again on 09.03.2016, the matter was directed to be posted on 29.03.2016 under the caption for final disposal or for dismissal. Even today (29.03.2016), the learned counsel for the petitioner sought for adjournment. Hence, this Criminal Original Petition is dismissed for non-prosecution. Consequently, connected miscellaneous petition is closed.
29.03.2016 cse Index:Yes/No Internet:Yes/No To The X Metropolitan Magistrate, Egmore, Chennai Crl.O.P.No.26445 of 2008 and M.P.No.2 of 2008