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State of Tamilnadu - Section

Section 38 in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

38. Lease amount to cease to accrue.

- Any amount which the lessee was liable under the lease, to pay every year to the Government before the appointed day shall cease to accrue with effect from the end of the fasli year immediately preceding the appointed day.