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State of Jharkhand - Section

Section 893 in Bihar Education Code, 1961

893. Disbursing of Salaries.

- As a rule all sums drawn on establishment bills for the payment of salaries should be disbursed on the same day and the payee's receipt should be taken on an acquittance roll, if, however, the payee does not present himself on that day, the disbursing officer should be guided by rule 289 of the Bihar Treasury Code, Volume I.