Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 1 in THE CONSTITUTION (ONE HUNDREDTH AMENDMENT) ACT, 2015 1. Received the assent of the President on the 28th May, 2015 and published in the Gazette of India, Extra., Part II, Section 1, dated May 29, 2015, pp. 1-14, No. 27.
