Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19C] [Entire Act] State of Tamilnadu - Subsection Section 19C(3) in The Tamil Nadu Borstal Schools Act, 1925 (3)Every inmate shall, on reception in a Borstal School, be placed in the ordinary grade.
