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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(3) in Bihar Anti Terrorist Squad Rules, 2014

(3)The Section Officer of the ATS shall maintain records of the establishment, attendance, leave, notices etc. in respect of the personnel at the Headquarters, general administrative orders, and the minutes of the meetings and conferences in accordance with the prescribed norms. He will distribute work among the ministerial staff and ensure proper receipt and dispatch of the Dak and maintenance and movement of files.