Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Iron Ore Mines Labour Welfare Cess Rules, 1963 14. Presiding at meetings. - The Chairman shall preside at every meeting at which he is present and in his absence, the Vice-Chairman shall preside.
