Himachal Pradesh High Court
Laxmi Dass vs . Birbal & Ors on 22 August, 2023
Author: Virender Singh
Bench: Virender Singh
Laxmi Dass Vs. Birbal & ors RSA No. 34 of 2015 .
22.8.2023 Present: Mr. Hardeep Verma, Advocate, for the appellant.
Mr. Anirudh Sharma, Advocate, vice Mr. Basant Pal Thakur, Advocate, for respondent No. 1.
None for respondents No. 2 to 4.
of Requisite steps have not been taken for bringing on record the legal representatives of deceased rt respondent No. 3. Let needful be done within four weeks.
List on 19.9.2023.
(Virender Singh) Judge August 22, 2023 (kalpana) ::: Downloaded on - 22/08/2023 20:37:39 :::CIS