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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(7) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(7)If the office of the Vice-Chancellor becomes vacant due to death, resignation or otherwise, of if he is unable to perform his duties due to ill health or any other reason, the senior most Dean shall perform the new functions of the Vice Chancellor, and if there is no regular Dean, the regular Professor appointed by the Vice Chancellor shall perform the new functions of the Vice-Chancellor until the new Vice Chancellor assumes office or until the existing Vice-Chancellor resumes the duties of his office, as the case may be.