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Allahabad High Court

State Of U.P. Thru Secy. P.W.D. & 3 Ors. vs Lalmani & Anr. on 10 August, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- SERVICE BENCH No. - 959 of 2008

Petitioner :- State Of U.P. Thru Secy. P.W.D. & 3 Ors.

Respondent :- Lalmani & Anr.
Petitioner Counsel :- Standing Counsel
Respondent Counsel :- C.S.C.,R K Upahdyaya

Hon'ble Devi Prasad Singh,J.

Hon'ble Vedpal,J.

List in the next cause list. Interim order to continue till the next date of listing. Order Date :- 10.8.2010 Mahesh