Allahabad High Court
State Of U.P. Thru Secy. P.W.D. & 3 Ors. vs Lalmani & Anr. on 10 August, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- SERVICE BENCH No. - 959 of 2008 Petitioner :- State Of U.P. Thru Secy. P.W.D. & 3 Ors. Respondent :- Lalmani & Anr. Petitioner Counsel :- Standing Counsel Respondent Counsel :- C.S.C.,R K Upahdyaya Hon'ble Devi Prasad Singh,J.
Hon'ble Vedpal,J.
List in the next cause list. Interim order to continue till the next date of listing. Order Date :- 10.8.2010 Mahesh