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[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(7)(b) in The M.P. Sahakari Krishi Aur Gramin Vikas Bank Rules, 2001

(b)The sale shall take place after the expiration of a period of 15 days from the date of the service of the notice of demand/distraint referred to in sub-section (1) of Section 25 of the Adhiniyam ;