Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 232] [Entire Act] State of Odisha - Subsection Section 232(c) in Grama Panchayats Rules, 1968 (c)The Secretary shall place before the meeting a report indicating the letters received and issued and business transacted since the last meeting for the information of all members;
