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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of Telangana - Subsection

Section 56(4)(vii) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(vii)remunerations and allowances including travelling and daily allowances to be paid to officers, teachers and other persons employed under the University;