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Central Provinces And Berar - Section

Section 4 in Berar Laws Act, 1941

4. Removal of doubt.-

For the removal of doubt it is hereby declared that the Acts specified in the Forty Schedule have ceased to have effect and are repealed in Berar.THE FIRST SCHEDULE(See sections 2 (1) and 3)Acts extended to Berar
Year Number Short title
1850 XIX The Apprentices Act, 1850.
1850 XXI The Caste Disabilities Removal Act, 1850.
1855 XIII The Indian Fatal Accidents Act, 1855.
1855 XI The European Deserters Act, 1856.
1856 XV The Hindu Widows' Re-marriage Act, 1856.
1860 XLV The Indian Penal Code, 1860.
1864 III The Foreigners Act, 1864.
1865 III The Carriers Act, 1865.
1866 XI The Native Converts' Marriage Dissolution Act
1867 XXV The Press and Registration of Books Act,1867.
1869 IV The Indian Divorce Act, 1869.
1872 I The Indian Evidence Act, 1872.
1872 III The Special Marriage Act, 1872.
1872 IX The Indian Contract Act, 1872.
1872 XV The Indian Christian Marriage Act, 1872.
1872 V The Government Savings Banks Act, 1873.
1873 X The Indian Oaths Act, 1873.
1874 IX The European Vagrancy Act, 1874.
1874 IX The Indian Majority Act, 1875.
1875 XVIII The Indian Law Reports Act, 1875.
1876 I The Native Coinage Act, 1876.
1877 IX The Specific Relief Act, 1877.
1878 VIII The Sea Customs Act, 1878.
1879 XI The Indian Arms Act, 1878.
1881 XVIII The Legal Practitioners Act, 1879.
1882 XXVI The Negotiable Instruments Act, 1881.
1882 II The Indian Trusts Act, 1882.
1882 XII The Indian Salt Act, 1882.
1884 IV The Indian Explosives Act, 1884.
1888 III The Police Act, 1888.
1889 IV The Indian Merchandise Marks Act, 1889.
1890 VIII The Guardians and Wards Act, 1890.
1890 XI The Prevention of Cruelly to Animals Act,1890.
1891 XVIII The Bankers' Books Evidence Act, 1891
1898 V The Code of Criminal Procedure, 1898.
1901 II The Indian Tolls (Army) Act, 1901.
1903 VII The Indian Works of Defense Act, 1903
1903 XV The Indian Extradition Act, 1903.
1904 VII The Ancient Monuments Preservation Act,1904
1905 IV The-Indian Railway Board Act, 1905.
1906 III The Indian Coinage Act, 1906.
1908 V The Code of Civil Procedure 1908.
1908 VI The Explosive Substances Act, 1908.
1908 IX The Indian Limitation Act, 1908.
1908 XIV The Indian Criminal Law Amendment Act,1908.
1909 IV The Indian Registration Act, 1908.
1910 IV The Whipping Act, 1909.
1910 IX The Indian Electricity Act, 1910.
1911 II The Indian Patents and Designs Act, 1911.
1912 VIII The Indian Army Act, 1911.
1913 II The Indian Lunacy Act, 1912.
1913 III The Official Trustees Act, 1913.
1914 III The Administrator Generals Act, 1913.
1916 VII The Indian Copyright Act, 1914.
1917 II The Indian Medical Degrees Act, 1916
1917 III The Motor Spirit (Duties) Act, 1917.
1918 XXII The Post Office Cash Certificates Act,1917
1919 XII The Bronze Coin (Legal Tender) Act, l919
1920 V The Poisons Act, 1919.
1920 XIV The Provincial Insolvency Act, 1920.
1920 XV The Charitable and Religious Trusts Act,1920
1920 XLVII The Indian Red Cross Society Act, 1920.
1920 XLVIII The Imperial Bank of India Act, 1920.
1920 XLIX The Indian Territorial Force Act, 1920.
1921 XVIII The Auxiliary Force Act, 1920
1922 XVIII The Maintenance Orders Enforcement Act. 1921.
1922 XI The Indian Income-tax Act, 1922.
1922 XII The Indian Finance Act, 1922.
1922 [a] [These Act are made by the Governor-General under section 67B of the Government of India Act. No number was given to these Acts.] The Indian States (Protection against Disaffection) Act, 1922.
1923 IV The Indian Mines Act, 1923.
1923 V The Indian Boilers Act, 1923.
1923 VIII The Workmen's Compensation Act, 1923.
1923 XXIII The Legal Practitioners (Women) Act,1923.
1924 VI The Criminal Tribes Act, 1924.
1925 XXXIX The Indian Succession Act, 1925.
1926 XI The Promissory Notes (Stamp) Act, 1926.
1926 XVI The Indian Trade Unions Act, 1926.
1926 XXI The Legal Practitioners (Fees) Act, 1926.
1926 XXXVIII The Indian Bar Councils Act, 1926.
1929 VII The Trade Disputes Act, 1929.
1929 XIX The Child Marriage Restraint Act, 1929.
1930 II The Dangerous Drugs Act, 1930.
1930 III The Indian Sale of Goods Act, 1930.
1930 XVIII The Silver (Excise Duty) Act, 1930.
1930 XIX The Indian Companies (Amendment) Act,1930.
1930 XXIV The Indian Lac Cess Act, 1930.
1931 [a] [These Act are made by the Governor-General under section 67B of the Government of India Act. No number was given to these Acts.] The Indian Finance Act, 1931.
1931 [a] [These Act are made by the Governor-General under section 67B of the Government of India Act. No number was given to these Acts.] The Indian Finance (Supplementary and Extending) Act, 1931.
1931 XV The Provisional Collection of Taxes Act, 1931.
1931 XXIII The Indian Press (Emergency Powers) Act,1931.
1932 IX The Indian Partnership Act, 1932.
1932 XI The Public Suits Validation Act, 1932.
1932 XII The Foreign Relations Act, 1932.
1932 XIII The Sugar Industry (Protection) Act,1932.
1932 XXIII The Criminal Law Amendment Act, 1932.
1932 II The Children (Pledging of Labor) Act, 1933.
1993 XVII The Indian Finance Act, 1933.
1933 VII The Indian Wireless Telegraphy Act, 1933.
1933 XXVII The Indian Medical Council Act, 1933.
1934 II The Reserve Bank of India Act, 1934.
1934 VIII The Khaddar (Name Protection) Act, 1934.
1934 IX The Indian Finance Act, 1934.
1934 XI The Indian States (Protection) Act, 1934.
1934 XIV The Sugar (Excise Duty) Act, 1934.
1934 XVI The Matches (Excise Duty) Act, 1934.
1934 XX The Indian Carriage by Air Act, 1934.
1934 XXII The Indian Aircraft Act, 1934.
1934 XXIII The Mechanical Lighters (Excise Duty)Act, 1934.
1934 XXV The Factories Act, 1934.
1934 XXXI The Iron and Steel Duties Act, 1934.
1934 XXXII The Indian Tariff Act, 1934.
1934 XXXII The Indian Finance Act 1935.
1935 [a] [These Act are made by the Governor-General under section 67B of the Government of India Act. No number was given to these Acts.] The Indian Finance Act, 1935.
1936 [a] [These Act are made by the Governor-General under section 67B of the Government of India Act. No number was given to these Acts.] The Indian Finance Act, 1936.
1936 III The Parsi Marriage and Divorce Act, 1936.
1936 IV The Payment of Wages Act, 1936.
1936 XIV The Geneva Convention Implementing Act, 1936.
1937 I The Agricultural Produce (Grading and Marking) Act, 1937.
1937 VI The Arbitration (Protocol and Convention)Act, 1937.
1937 [a] [These Act are made by the Governor-General under section 67B of the Government of India Act. No number was given to these Acts.] The Indian Finance Act, 1937.
THE SECOND SCHEDULE[See sections 2 (1) and 3]Acts partially Extended to Berar
Year Number Short title
1843 V The Indian Slavery Act, 1843.
1850 XII The Public Accountants' Default Act, 1850.
1850 XXXVII The Public Servants (Inquiries) Act, 1850.
1855 XXIV The Penal Servitude Act, 1855.
1870 VII The Court-fees Act, 1870.
1881 XI The Pensions Act, 1871.
1882 IV The Municipal Taxation Act, 1881.
1885 XII The Transfer of Property Act, 1882.
1886 VI The Indian Telegraph Act, 1885.
1886 XI The Births, Deaths and Marriages Registration
1890 XV The Indian Tramways Act, 1886.
1890 VI The Revenue Recovery Act, 1890.
1890 IX The Charitable Endowments Act, 1890.
1895 XV The Indian Railways Act, 1890.
1897 III The Crown Grants Act, 1895.
1897 X The Epidemic Diseases Act, 1897.
1897 XIV The General Clauses Act, 1897.
1898 VI The Indian Short Titles Act, 1897.
1899 II The Indian Post Office Act, 1898.
1899 IV The Indian Stamp Act, 1899.
1913 VI The Government Buildings Act, 1899.
1914 IX The Indian Companies Act, 1913.
1916 XV The Local Authorities Loans Act, 1914.
1917 V The Hindu Disposition of Property Act, 1916.
1918 II The Destruction of Records Act, 1917.
1918 II The Cinematograph Act, 1918.
1920 X The Indian Securities Act, 1920.
1920 XXXIX The Indian Elections Offences and Inquiries Act, 1920.
1923 III The Cotton Transport Act, 1923.
1923 XIX The Indian Official Secrets Act, 1923.
1924 XIII The Indian (Specified Instruments) Stamp Act, 1924.
1925 IV The Indian Soldiers (Litigation) Act, 1925.
1925 XII The Cotton Ginning and Pressing Factories Act, 1925.
1925 XIX The Provident Funds Act, 1925.
1927 XVI The Indian Forest Act, 1927.
1928 XII The Hindu Inheritance (Removal of Disabilities) Act, 1828
1929 II The Hindu Law of Inheritance (Amendment) Act, 1929.
1930 XXX The Hindu Gains of Learning Act, 1930.
1936 V The Decrees and Orders Validating Act, 1936.
THE THIRD SCHEDULE[See Section 2 (2)]Acts Amended (Amendments were made in C.P.C. 1908 and Lim. Act 1908)[Not printed]THE FOURTH SCHEDULE(See section 4)Acts which have ceased to have effect and are repeaeed in Berar
Year Number Short title
1841 XIX The Succession (Property Protection) Act, 1841.
1847 XX The Indian Copyright Act, 1847.
1860 IX The Employers and Workmen (Disputes) Act, 1860.
1865 X The Indian Succession Act, 1865.
1865 XXI The Parsi Intestate Succession Act, 1865.
1881 V The Probate and Administration Act, 1881.
1861 VI The District Delegates Act, 1881.
1889 VII The Succession Certificate Act, 1889.
1911 XII The Indian Factories Act, 1911.
1912 V The Provident Insurance Societies Act, 1912.
1912 VI The Indian Life Assurance Companies Act, 1912.
1914 VIII The Indian Motor Vehicles Act, 1914
1919 X The Excess Profits Duty Act, 1919.
1923 X The Indian Paper Currency Act, 1923
1926 XIX The Indian Finance Act, 1926.
1927 V The Indian Finance Act, 1927
1928 XX The Indian Insurance Companies Act, 1928.
1929 X The Indian Census Act, 1929.
1933 XIII The Safeguarding of Industries Act, 1933.
1935 [a] [This Act is made by the Governor-General under Section 67-B of the Government of India Act. No number was given to this Act. ] The Criminal Law Amendment Act, 1935.
1936 I The Italian Loans and Credits Prohibition Act, 1936.