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[Cites 0, Cited by 0] [Section 325] [Entire Act]

Bombay Presidency - Subsection

Section 325(2) in The Bombay Provincial Municipal Corporations Act, 1949

(2)The Commissioner may in special cases grant permission for any of the purposes aforesaid, subject to such general or special orders as the [State] Government may from time to time make in this behalf.