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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1) in The Bengal Diseases Of Animals Act, 1944

(1)[ * * *] [Omitted ''animals' means bulls, bullocks, cows, oxen, heifers, calves, buffaloes, sheep, goats, and all other ruminating animals, dogs, swine and includes such other domesticated animals excepting horses, camels, asses and mules as may be specified in this behalf by the State Government by notification in the Official Gazette' by Act No. 9 of 2008, dated 17.4.2008.];