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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(6) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(6)"Port Authority" means the person having the general management and control of dock, provided that if any other person has, by exclusive right to occupation of any part of a dock, acquired the general management and control of such port, he shall be deemed to be the "Port Authority" in respect of that port;