Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] State of Maharashtra - Subsection Section 21A(a) in The Maharashtra State Board of Technical Education Act, 1997 (a)to act on the matters referred by the Board and to approve the recommendations and decisions of the Board for implementation;
