Supreme Court - Daily Orders
Genesis Colors Pvt.Ltd vs Union Of India on 12 March, 2014
J
ITEM NO.70 REGISTRAR COURT.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 306 OF 2012
BEFORE THE REGISTRAR M.K. HANJURA
GENESISI COLORS PVT.LTD. & ORS. Appellant (s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date: 12/03/2014 This Appeal was called on for hearing today.
For Appellant(s) Ms.Ruppal Bhatia,adv.
Mr. Ashwani Kumar,Adv.
For Respondent(s)
Mr. B. Krishna Prasad,Adv.
Mr.Abhisth Kumar,adv.
UPON hearing counsel the Court made the following
O R D E R
Ld.counsel for the appellant and the learned counsel for the respondent are present.
What gets revealed from the perusal of the office report is that the statement of case has already been filed by both the parties. The original record has also been received. Viewed in that context, the matter shall be processed for listing before the Hon’ble Court on its own turn.
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