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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(2)(d) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(d)for the form in which application to District Development Banks for loans should be made and for the valuation of the properties offered as security for such loans;