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[Cites 0, Cited by 0] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)Other Musical Salutes. - The following airs shall be played on the authorised occasions
(a)General Salute for Flag Officers not entitled to "The Low Land Sea" and Commodores "lolanthe".
(b)General Salute for Governors, High Commissioners, etc. General Officers, Brigadiers, Air Officers, Air Commodores, Foreign Officers and Officials.........."Garb of Old Gaul".
(c)March Past for the Indian Navy........."Hearts of Oak".
(d)[Promote] [Substitued by S.R.O. 361, dated 10th November, 1975] in review Order.........."Nancy Lee".