Lok Sabha Debates
Papers Laid On The Table Of The House By Ministers/Members. on 13 February, 2019
Sixteenth Loksabha > Title: Papers laid on the Table of the House by Ministers/Members.
HON. SPEAKER: Now, Papers to be laid on the Table.
THE MINISTER OF SCIENCE AND TECHNOLOGY, MINISTER OF EARTH SCIENCES AND MINISTER OF ENVIRONMENT, FOREST AND CLIMATE CHANGE (DR. HARSH VARDHAN): I beg to lay on the Table:-
(1) (i) A copy of the Annual Report (Hindi and English versions) of the North East Centre for Technology Application and Reach, Shillong, for the years 2013-2014 and 2014-2015, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the North East Centre for Technology Application and Reach, Shillong, for the years 2013-2014 and 2014-2015.
(2) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 10955/16/19] श्रम और रोजगार मंत्रालयके राज्य मंत्री (श्री संतोष कुमारगंगवार): अध्यक्ष महोदया, मैं मजदूरी संदाय अधिनियम, 1936 की धारा 26 की उप-धारा (6) के अंतर्गत निम्नलिखित अधिसूचनाओं की एक-एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) सभा पटल पर रखता हूँ- (1) मजदूरी संदाय (खान) (संशोधन) नियम, 2019 जो 29 जनवरी, 2019 के भारत के राजपत्र में अधिसूचना संख्या सा.का.नि. 53(अ) में प्रकाशित हुए थे। (2) मजदूरी संदाय (रेल) संशोधन नियम, 2019 जो 29 जनवरी, 2019 के भारत के राजपत्र में अधिसूचना संख्या सा.का.नि. 54(अ) में प्रकाशित हुए थे। (3) मजदूरी संदाय (वायु परिवहन सेवाएं) (संशोधन) नियम, 2019 जो 29 जनवरी, 2019 के भारत के राजपत्र में अधिसूचना संख्या सा.का.नि. 55(अ) में प्रकाशित हुए थे। (4) न्यूनतम मजदूरी (केंद्रीय) संशोधन नियम, 2019 जो 29 जनवरी, 2019 के भारत के राजपत्र में अधिसूचना संख्या सा.का.नि. 56(अ) में प्रकाशित हुए थे। (5) प्रसूति प्रसुविधा (खान और सर्कस) संशोधन नियम, 2019 जो 29 जनवरी, 2019 के भारत के राजपत्र में अधिसूचना संख्या सा.का.नि. 57(अ) में प्रकाशित हुए थे। (6) बोनस का संदाय (संशोधन) नियम, 2019 जो 29 जनवरी, 2019 के भारत के राजपत्र में अधिसूचना संख्या सा.का.नि. 58(अ) में प्रकाशित हुए थे। (7) औद्योगिक विवाद केंद्रीय संशोधन नियम, 2019 जो 29 जनवरी, 2019 के भारत के राजपत्र में अधिसूचना संख्या सा.का.नि. 59(अ) में प्रकाशित हुए थे। [Placed in Library, See No. LT 10956/16/19] 12 02 hrs At this stage, Shri Kalyan Banerjee, Shri Ram Mohan Naidu Kinjarapu and some other hon. Members came and stood on the floor near the Table. THE MINISTER OF STATE OF THE MINISTRY OF AYURVEDA, YOGA AND NATUROPATHY, UNANI, SIDDHA AND HOMOEOPATHY (AYUSH) (SHRI SHRIPAD YESSO NAIK): I beg to lay on the Table:-
1. (1) (i) A copy of the Annual Report (Hindi and English versions) of the Pharmacopoeia Commission for Indian Medicine & Homoeopathy, Ghaziabad, for the years 2013-2014, 2014-2015, 2015-2016 and 2016-2017, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Pharmacopoeia Commission for Indian Medicine & Homoeopathy, Ghaziabad, for the years 2013-2014, 2014-2015, 2015-2016 and 2016-2017.
2. Four statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 10957/16/19] उत्तर पूर्वी क्षेत्रविकास मंत्रालयके राज्य मंत्री, प्रधान मंत्री कार्यालयमें राज्य मंत्री, कार्मिक, लोक शिकायत और पेंशनमंत्रालय मेंराज्य मंत्री, परमाणु ऊर्जा विभागमें राज्य मंत्रीतथा अंतरिक्षविभाग में राज्यमंत्री (डॉ. जितेन्द्र सिंह): अध्यक्ष महोदया, मैं संविधान के अनुच्छेद 323(1) के अंतर्गत निम्नलिखित पत्रों की एक-एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) सभा पटल पर रखता हूँ- (1) वर्ष 2016-2017 के लिए संघ लोक सेवा आयोग, नई दिल्ली का 67वां वार्षिक प्रतिवेदन।
(2) प्रतिवेदन के अध्याय 9 में सूचित मामलों के संबंध में आयोग की सलाह अस्वीकृत किए जाने के कारण स्पष्ट करने वाला ज्ञापन। [Placed in Library, See No. LT 10958/16/19] सूक्ष्म, लघु और मध्यम उद्यममंत्रालय केराज्य मंत्री (श्री गिरिराज सिंह): अध्यक्ष महोदया, मैं निम्नलिखित पत्र सभा पटल पर रखता हूँ- (1) कम्पनी अधिनियम, 2013 की धारा 394 की उप-धारा (1) के अंतर्गत निम्नलिखित पत्रों की एक-एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)- (एक) अंडमान एंड निकोबार आईलैंड्स इंटीग्रेटेड डेवलपमेंट कॉर्पोरेशन लिमिटेड, पोर्ट ब्लेयर के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा के बारे में विवरण। (दो) अंडमान एंड निकोबार आईलैंड्स इंटीग्रेटेड डेवलपमेंट कॉर्पोरेशन लिमिटेड, पोर्ट ब्लेयर के वर्ष 2017-2018 का वार्षिक प्रतिवेदन, लेखापरीक्षित लेखे तथा उन पर नियंत्रक-महालेखापरीक्षक की टिप्पणियां। (2) उपर्युक्त (1) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10959/16/19] संचार मंत्रालय केराज्य मंत्रीतथा रेल मंत्रालयमें राज्य मंत्री (श्री मनोज सिन्हा): अध्यक्ष महोदया, मैं निम्नलिखित पत्र सभा पटल पर रखता हूँ- (1) कम्पनी अधिनियम, 2013 की धारा 394 की उप-धारा (1) के अंतर्गत निम्नलिखित पत्रों की एक-एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)- (एक) भारत संचार निगम लिमिटेड, नई दिल्ली के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा। (दो) भारत संचार निगम लिमिटेड, नई दिल्ली के वर्ष2017-2018 का वार्षिक प्रतिवेदन, लेखापरीक्षित लेखे तथा उन पर नियंत्रक-महालेखापरीक्षक की टिप्पणियां। (2) उपर्युक्त (1) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10960/16/19] THE MINISTER OF STATE OF THE MINISTRY OF HOUSING AND URBAN AFFAIRS (SHRI HARDEEP SINGH PURI): I beg to lay on the Table:-
1. (i) A copy of the Annual Report (Hindi and English versions) of the Delhi Urban Art Commission, New Delhi, for the year 2017-2018.
(ii) A copy of the Annual Accounts of the Delhi Urban Art Commission, New Delhi, for the year 2017-2018, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Delhi Urban Art Commission, New Delhi, for the year 2017-2018.
2. Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 10961/16/19] THE MINISTER OF STATE IN THE MINISTRY OF FINANCE AND MINISTER OF STATE IN THE MINISTRY OF SHIPPING (SHRI PON RADHAKRISHNAN): I beg to lay on the Table:-
1. A copy of the Annual Accounts (Hindi and English versions) of the Securities and Exchange Board of India, Mumbai, for the year 2017-2018, together with Audit Report thereon.
[Placed in Library, See No. LT 10962/16/19]
2. A copy of the Foreign Exchange Management (Borrowing and Lending) Regulations, 2018 (Hindi and English versions) published in Notification No. G.S.R.1213(E) in Gazette of India dated 17th December, 2018 under Section 48 of the Foreign Exchange Management Act, 1999. [Placed in Library, See No. LT 10963/16/19]
3. A copy of the Report (Hindi and English versions) of the Comptroller and Auditor General of India-Union Government (Defence Services) Air Force (No. 3 of 2019)-Performance Audit on Capital Acquisition in Indian Air Force under Article 151(1) of the Constitution. [Placed in Library, See No. LT 10964/16/19] संसदीय कार्य मंत्रालयमें राज्य मंत्रीतथा जल संसाधन, नदी विकास और गंगासंरक्षण मंत्रालयमें राज्य मंत्री (श्री अर्जुन राममेघवाल): अध्यक्ष महोदया, मैं मेरे साथी श्री एस.एस. अहलुवालिया की ओर से निम्नलिखित पत्र सभा पटल पर रखता हूँ- (1) (एक) नेशनल इंस्टीट्यूट ऑफ इलेक्ट्रॉनिक्स एंड इंफॉर्मेशन टेक्नोलॉजी, नई दिल्ली के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे। (दो) नेशनल इंस्टीट्यूट ऑफ इलेक्ट्रॉनिक्स एंड इंफॉर्मेशन टेक्नोलॉजी, नई दिल्ली के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (2) उपर्युक्त (1) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10965/16/19] THE MINISTER OF STATE IN THE MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT (SHRI RAMDAS ATHAWALE): I beg to lay on the Table:-
1. A copy of the Report (Hindi and English versions) under Section 15A (4) of the Protection of Civil Rights Act, 1955, for the year 2017.
2. Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 10966/16/19] संसदीय कार्य मंत्रालयमें राज्य मंत्रीतथा जल संसाधन, नदी विकास और गंगासंरक्षण मंत्रालयमें राज्य मंत्री (श्री अर्जुन राममेघवाल): अध्यक्ष महोदया, मैं मेरे साथी श्री राम कृपाल यादव की ओर से निम्नलिखित पत्र सभा पटल पर रखता हूँ- (1) (एक) नेशनल रुरल इंफ्रास्ट्रक्चर डेवलपमेंट एजेंसी, नई दिल्ली के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे। (दो) नेशनल रुरल इंफ्रास्ट्रक्चर डेवलपमेंट एजेंसी, नई दिल्ली के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (2) उपर्युक्त (1) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10967/16/19] THE MINISTER OF STATE IN THE MINISTRY OF RAILWAYS (SHRI RAJEN GOHAIN): I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the Hassan Mangalore Rail Development Company Limited, Bangalore, for the year 2017-2018.
(ii) Annual Report of the Hassan Mangalore Rail Development Company Limited, Bangalore, for the year 2017-2018, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
(2) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 10968/16/19] THE MINISTER OF RAILWAYS, MINISTER OF COAL, MINISTER OF FINANCE AND MINISTER OF CORPORATE AFFAIRS (SHRI PIYUSH GOYAL): On behalf of Shri Shiv Pratap Shukla, I beg to lay on the Table:-
(1) A copy of the Consolidated Review (Hindi and English versions) by the Government of the working of the Regional Rural Banks for the year 2017-2018.
[Placed in Library, See No. LT 10969/16/19] (2) A copy of the Insurance Regulatory and Development Authority of India (Insurance Brokers) (First Amendment) Regulations, 2018 (Hindi and English versions) published in Notification No. F. No. IRDAI/Reg./2/153/2019 in Gazette of India dated 25th January, 2019 under Section 27 of the Insurance Regulatory and Development Authority Act, 1999.
[Placed in Library, See No. LT 10970/16/19] (3) A copy each of the following Notifications (Hindi and English versions) under sub-section (4) to Section 23A of the Regional Rural Banks Act, 1976:-
(i) S.O.449(E) published in Gazette of India dated 25th January, 2019, regarding amalgamation of Gramin Bank of Aryavart and Allahabad UP Gramin Bank as Aryavart Bank.
(ii) S.O.476(E) published in Gazette of India dated 28th January, 2019, regarding amalgamation of Pallavan Grama Bank and Pandyan Grama Bank as Tamil Nadu Grama Bank.
(iii) S.O.567(E) published in Gazette of India dated 31st January, 2019, regarding amalgamation of Vananchal Gramin Bank and Jharkhand Gramin Bank as Jharkhand Rajya Gramin Bank.
(iv) S.O.291(E) published in Gazette of India dated 14th January, 2019, regarding amalgamation of Narmada Jhabua Gramin Bank and Central Madhya Pradesh Gamin Bank as Madhya Pradesh Gramin Bank.
(v) S.O.6408(E) published in Gazette of India dated 31st December, 2018, containing corrigendum to the Notification No. S.O.6254(E) dated 21st December, 2018.
[Placed in Library, See No. LT 10971/16/19] (4) A copy each of the following Notifications (Hindi and English versions) under sub-section (2) to Section 30 of the Regional Rural Banks Act, 1976:-
(i) The Sarva Haryana Gramin Bank (Officers and Employees) Service (Amendment) Regulations, 2018 published in Notification No. F. No. SHGB/HRDD/2018/3483 in Gazette of India dated 19th November, 2018.
(ii) The Sarva Haryana Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. SHGB/HRDD/2018/3484 in Gazette of India dated 19th November, 2018.
(iii) The Sarva UP Gramin Bank (Officers and Employees) Service (Amendment) Regulations, 2018 published in Notification No. Supgb.1/2018 in Gazette of India dated 22nd November, 2018.
(iv) The Sarva UP Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. Supgb.2/2018 in Gazette of India dated 22nd November, 2018.
(v) The Meghalaya Rural Bank (Officers and Employees) Service (Amendment) Regulations, 2018 published in Notification No. MEGRRB/Service (Amendment) Regulations, 2018 in Gazette of India dated 18th December, 2018.
(vi) The Meghalaya Rural Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. MEGRRB/Pension Regulations, 2018 in Gazette of India dated 18th December, 2018.
(vii) The Rajasthan Marudhara Gramin Bank (Officers and Employees) Service (Amendment) Regulations, 2018 published in Notification No. RMGB SR Amendment 2018 in Gazette of India dated 21st December, 2018.
(viii) The Rajasthan Marudhara Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. RMGB Pension Regulations 2018 in Gazette of India dated 21st December, 2018.
(ix) The Jharkhand Gramin Bank (Officers and Employees) Service (Amendment) Regulations, 2018 published in Notification No. F. No. JGB/Service (Amendment)/2018-19 in Gazette of India dated 27th December, 2018.
(x) The Jharkhand Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. JGB/Pension/2018-19 in Gazette of India dated 27th December, 2018.
(xi) The Chaitanya Godavari Grameena Bank (Officers and Employees) Service (Amendment) Regulations, 2018 published in Notification No. F. No. CGGB/ Service (Amendment) /2018-19 in Gazette of India dated 12th December, 2018.
(xii) The Chaitanya Godavari Grameena Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. CGGB/Pension/2018-19 in Gazette of India dated 12th December, 2018.
(xiii) The Andhra Pradesh Grameena Vikas Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. APGVB-SRAmendment/2018 in Gazette of India dated 13th December, 2018.
(xiv) The Andhra Pradesh Grameena Vikas Bank (Employees’) Pension Regulations, 2018 published in Notification F No. APGVB-Pension/2018 in Gazette of India dated 13th December, 2018.
(xv) The Kaveri Grameena Bank (Officers and Employees) Service (Amendment) Regulations, 2018 published in Notification No. F. No. KGB (Service Amendment Regulations 2018) in Gazette of India dated 20th December, 2018.
(xvi) The Kaveri Grameena Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. KGB (Pension Regulations) 2018 in Gazette of India dated 20th December, 2018.
(xvii) The Madhyanchal Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. M.G.B. Service (Amendment) Regulations, 2018 in Gazette of India dated 17th December, 2018.
(xviii) The Madhyanchal Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification M.G.B. Pension Regulations, 2018 in Gazette of India dated 17th December, 2018.
(xix) The Telangana Grameena Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. TGB SSR (Amendment), 2018 in Gazette of India dated 18th December, 2018.
(xx) The Telangana Grameena Bank (Employees’) Pension Regulations, 2018 published in Notification F. No. TGB Pension Regulations, 2018 in Gazette of India dated 18th December, 2018.
(xxi) The Kerala Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. KGB/Pension Regulation-2018 in Gazette of India dated 31st December, 2018.
(xxii) The Kerala Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. KGB/Pension Regulation-2018 in Gazette of India dated 31st December, 2018.
(xxiii) The Vidharbha Konkan Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. VKGB/Service (Amendment) Regulations, 2018 in Gazette of India dated 18th December, 2018.
(xxiv) The Vidharbha Konkan Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. VKGB/Pension Regulations, 2018 in Gazette of India dated 18th December, 2018.
(xxv) The Prathama Bank Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. 1-SR-Amendment/2018 in Gazette of India dated 20th November, 2018.
(xxvi) The Prathama Bank Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. 1-Pension/2018 in Gazette of India dated 20th November, 2018.
(xxvii) The Uttar Bihar Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. HO/TBC/11/2018-19/877 in Gazette of India dated 3rd December, 2018.
(xxviii) The Uttar Bihar Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. HO/TBC/11/2018-19/877 in Gazette of India dated 3rd December, 2018. (xxix) The Andhra Pragathi Grameena Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. APGB-SRAmendment/2018 in Gazette of India dated 11th December, 2018. (xxx) The Andhra Pragathi Grameena Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. APGB-Pension/2018 in Gazette of India dated 11th December, 2018. (xxxi) The Allahabad UP Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. AUPGB/Service(Amendment)/2018-19 in Gazette of India dated 7 th December, 2018.
(xxxii) The Allahabad UP Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. AUPGB/Pension Regulation/2018-19 in Gazette of India dated 7th December, 2018. (xxxiii) The Odisha Gramya Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. CH/HRD/496/2018 in Gazette of India dated 12th December, 2018. (xxxiv) The Odisha Gramya Bank (Employees’) Pension Regulations, 2018 published in Notification No. CH/HRD/497/2018 in Gazette of India dated 12th December, 2018. (xxxv) The Assam Gramin Vikash Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. AGVB/PER/ESTT-B/08/02/2018-19 in Gazette of India dated 24th December, 2018. (xxxvi) The Assam Gramin Vikash Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. AGVB/PER/ESTT-B/08/02/2018-19 in Gazette of India dated 24th December, 2018. (xxxvii) The Dena Gujarat Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. DGGB/HO/PER/1209/2018-19 in Gazette of India dated 19th December, 2018. (xxxviii) The Dena Gujarat Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. DGGB/HO/PER/1209/2018-19 in Gazette of India dated 19th December, 2018. (xxxix) The Manipur Rural Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. MRB/OESR/A/2018 in Gazette of India dated 17th December, 2018. (xl) The Manipur Rural Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. MRB/EPR/I/2018 in Gazette of India dated 17th December, 2018. (xli) The Nagaland Rural Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. NRB/Service (Amendment) Regulation 2018-19 in Gazette of India dated 17th December, 2018. (xlii) The Nagaland Rural Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. NRB/Pension Regulation 2018-19 in Gazette of India dated 17th December, 2018. (xliii) The Paschim Banga Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. PBGB/ Service (Amendment) Regulation, 2018 in Gazette of India dated 5th December, 2018. (xliv) The Paschim Banga Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. PBGB/Pension Regulations, 2018 in Gazette of India dated 5th December, 2018. (xlv) The Chhattisgarh Rajya Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. Service (Amendment) Regulations, 2018 in Gazette of India dated 26th December, 2018. (xlvi) The Chhattisgarh Rajya Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. Pension Regulatatery, 2018 in Gazette of India dated 26th December, 2018. (xlvii) The J&K Grameen Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. JKGB/HRDD/2018-4318 in Gazette of India dated 28th November, 2018. (xlviii) The J&K Grameen Bank (Employees’) Pension Regulations, 2018 published in Notification No. JKGB/HRDD/2018-4319 in Gazette of India dated 28th November, 2018. (xlix) The Vananchal Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. VGB/ Service (Amendment)/2018-19 in Gazette of India dated 17th December, 2018.
(l) The Vananchal Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. VGB/Pension/2018-19 in Gazette of India dated 17th December, 2018. (li) The Uttarakhand Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. UGB/Service (Amendment) Regulations, 2018 in Gazette of India dated 13th December, 2018. (lii) The Uttarakhand Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. UGB/Pension Regulations, 2018-19 in Gazette of India dated 13th December, 2018. (liii) The Maharashtra Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. MGB/Service Amendment Regulations, 2018 in Gazette of India dated 12th December, 2018. (liv) The Maharashtra Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. MGB/Pension/Regulation/2018 in Gazette of India dated 12th December, 2018. (lv) The Kashi Gomti Samyut Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. KGSGB/HO/HRIR/1244/2018 in Gazette of India dated 11th December, 2018. (lvi) The Kashi Gomti Samyut Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. KGSGB/HO/HRIR/1244/2018 in Gazette of India dated 11th December, 2018. (lvii) The Karnataka Vikas Grameena Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. KVGB/Service (Amendment) Regulations/2018 in Gazette of India dated 20th December, 2018. (lviii) The Karnataka Vikas Grameena Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. KVGB/Pension Regulations/2018 in Gazette of India dated 20th December, 2018. (lix) The Baroda Rajasthan Kshetriya Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. BRKGB/2018-19/HRM/21421 in Gazette of India dated 4th January, 2018. (lx) The Baroda Rajasthan Kshetriya Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. BRKGB/2018-19/HRM/21422 in Gazette of India dated 4th January, 2018. (lxi) The Tripura Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. 238/02/2018 in Gazette of India dated 13th December, 2018.
(lxii) The Tripura Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. 238/03/2018 in Gazette of India dated 13th December, 2018. (lxiii) The Uttarbanga Kshetriya Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. UBKGB/Service Regulation(Amendment)/2018 in Gazette of India dated 10th December, 2018. (lxiv) The Uttarbanga Kshetriya Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. UBKGB/Pension Regulation/2018 in Gazette of India dated 10th December, 2018. (lxv) The Arunachal Pradesh Rural Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. GN/142/1963 in Gazette of India dated 4th January, 2019. (lxvi) The Arunachal Pradesh Rural Bank (Employees’) Pension Regulations, 2018 published in Notification No. GN/142/1962 in Gazette of India dated 4th January, 2019. (lxvii) The Purvanchal Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. P.B.(Service Amendment Regulations 2018) in Gazette of India dated 5th December, 2018. (lxviii) The Purvanchal Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. P.B.(Service Amendment Regulations 2018) in Gazette of India dated 5th December, 2018. (lxix) The Pandyan Grama Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. pgb/Service (Amendment)/2018-19 in Gazette of India dated 18th December, 2018. (lxx) The Pandyan Grama Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. pgb/Pension Regulation/2018-19 in Gazette of India dated 18th December, 2018. (lxxi) The Ellaquai Dehati Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. EDB/1016/Service Amendment Regulation, 2018 in Gazette of India dated 5th December, 2018. (lxxii) The Ellaquai Dehati Bank (Employees’) Pension Regulations, 2018 published in Notification No. EDB/1015/Pension Regulation, 2018 in Gazette of India dated 5th December, 2018. (lxxiii) The Pragathi Krishna Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. PKGB/Service (Amendment) Regulations, 2018 in Gazette of India dated 18th December, 2018. (lxxiv) The Pragathi Krishna Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. PKGB/Pension Regulations, 2018 in Gazette of India dated 18th December, 2018. (lxxv) The Puduvai Bharathiar Grama Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. Puduvai Bharathiar Grama Bank/Pension/Amendment/01/2018-19 in Gazette of India dated 27th December, 2018. (lxxvi) The Puduvai Bharathiar Grama Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. Puduvai Bharathiar Grama Bank/Pension/Amendment/01/2018-19 in Gazette of India dated 27th December, 2018. (lxxvii) The Langpi Dehangi Rural Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. RRB/37/PER&HR/779 in Gazette of India dated 31st December, 2018. (lxxviii) The Langpi Dehangi Rural Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. RRB/37/PER&HR/779 in Gazette of India dated 31st December, 2018. (lxxix) The Bangiya Gramin Vikash Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. BGVB/Service (Amendment)Regulations 2018-19 in Gazette of India dated 10th December, 2018. (lxxx) The Bangiya Gramin Vikash Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. BGVB/Pension Regulations 2018-19 in Gazette of India dated 10th December, 2018. (lxxxi) The Utkal Grameen Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. PER/1678(1) in Gazette of India dated 24th December, 2018. (lxxxii) The Utkal Grameen Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. PER/1678(2) in Gazette of India dated 24th December, 2018. (lxxxiii) The Baroda Uttar Pradesh Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. BUPGB/Service Amendment Regulations, 2018 in Gazette of India dated 12th December, 2018. (lxxxiv) The Baroda Uttar Pradesh Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. BUPGB/Pension Regulations, 2018 in Gazette of India dated 12th December, 2018. (lxxxv) The Himachal Pradesh Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. HPGH/HO/HRD/2018 in Gazette of India dated 3rd December, 2018. (lxxxvi) The Himachal Pradesh Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. F. No. HPGH/HO/HRD/2018 in Gazette of India dated 3rd December, 2018. (lxxxvii) The Baroda Gujarat Gramin Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. BGGB:HO:HRM:14:1232 dated 27/11/2018 in Gazette of India dated 21st December, 2018. (lxxxviii) The Baroda Gujarat Gramin Bank (Employees’) Pension Regulations, 2018 published in Notification No. BGGB:HO:HRM:14:1232 dated 27/11/2018 in Gazette of India dated 21st December, 2018. (lxxxix) The Saptagiri Grameena Bank (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification F No. SGB/Service(Amendment)/2018-19 in Gazette of India dated 6th December, 2018. (xc) The Saptagiri Grameena Bank (Employees’) Pension Regulations, 2018 published in Notification F No. SGB/Pension/2018-19 in Gazette of India dated 6th December, 2018. (xci) The Gramin Bank of Aryavart (Officers and Employees’) Service (Amendment) Regulations, 2018 published in Notification No. F. No. GBA/Service (Amendment)/2018-19 in Gazette of India dated 27th November, 2018. (xcii) The Gramin Bank of Aryavart (Employees’) Pension Regulations, 2018 published in Notification No. F. No. GBA/Pension/2018-19 in Gazette of India dated 27th November, 2018. [Placed in Library, See No. LT 10972/16/19] स्वास्थ्य और परिवार कल्याणमंत्रालय मेंराज्य मंत्री (श्री अश्विनी कुमारचौबे): अध्यक्ष महोदया, मैं निम्नलिखित पत्र सभा पटल पर रखता हूँ- (1) औषधि और प्रसाधन सामग्री अधिनियम, 1940 की धारा 38 के अंतर्गत निम्नलिखित अधिसूचनाओं की एक-एक प्रति (हिन्दी तथा अंग्रेजी संस्करण):-
(एक) मेडिकल डिवाइसेस (संशोधन) नियम, 2019 जो 15 जनवरी, 2019 के भारत के राजपत्र में अधिसूचना संख्या सा.का.नि. 30(अ) में प्रकाशित हुए थे।
(दो) औषधि और प्रसाधन सामग्री (तीसरा संशोधन) नियम, 2019 जो 25 जनवरी, 2019 के भारत के राजपत्र में अधिसूचना संख्या सा.का.नि. 47(अ) में प्रकाशित हुए थे।
[Placed in Library, See No. LT 10973/16/19] (2) (एक) अखिल भारतीय आयुर्विज्ञान संस्थान, रायपुर के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे।
(दो) अखिल भारतीय आयुर्विज्ञान संस्थान, रायपुर के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (3) उपर्युक्त (2) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10974/16/19] (4) (एक) अखिल भारतीय आयुर्विज्ञान संस्थान, भुवनेश्वर के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे। (दो) अखिल भारतीय आयुर्विज्ञान संस्थान, भुवनेश्वर के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (5) उपर्युक्त (4) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10975/16/19] THE MINISTER OF STATE IN THE MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES (SHRI BABUL SUPRIYO): I beg to lay on the Table:-
1. (i) A copy of the Annual Report (Hindi and English versions) of the National Automotive Testing and R &D Infrastructure Project, New Delhi, for the years 2015-2016 and 2016-2017, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Automotive Testing and R &D Infrastructure Project, New Delhi, for the years 2015-2016 and 2016-2017.
2. Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 10976/16/19] THE MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF WATER RESOURCES, RIVER DEVELOPMENT AND GANGA REJUVENATION (SHRI ARJUN RAM MEGHWAL): I beg to lay on the Table:-
1. (1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(i) Statement regarding Review by the Government of the working of the National Projects Construction Corporation Limited, New Delhi, for the year 2017-2018.
(ii) Annual Report of the National Projects Construction Corporation Limited, New Delhi, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
2. Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 10977/16/19] वस्त्र मंत्रालय मेंराज्य मंत्री (श्री अजय टम्टा): अध्यक्ष महोदया, मैं निम्नलिखित पत्र सभा पटल पर रखता हूँ- (1) कंपनी अधिनियम, 2013 की धारा 394 की उपधारा (1) के अंतर्गत निम्नलिखित पत्रों की एक-एक प्रति (हिन्दी तथा अंग्रेजी संस्करण):-
(क) (एक) नेशनल टेक्सटाइल कारपोरेशन लिमिटेड, नई दिल्ली का वर्ष2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा।
(दो) नेशनल टेक्सटाइल कारपोरेशन लिमिटेड, नई दिल्ली का वर्ष 2017-2018 का वार्षिक प्रतिवेदन, लेखापरीक्षित लेखे तथा उन पर नियंत्रक-महालेखापरीक्षक की टिप्पणियां ।
[Placed in Library, See No. LT 10978/16/19] (ख) (एक) बर्ड्स जूट एंड एक्सपोर्ट्स लिमिटेड, कोलकाता के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा।
(दो) बर्ड्स जूट एंड एक्सपोर्ट्स लिमिटेड, कोलकाता का वर्ष 2017-2018 का वार्षिक प्रतिवेदन, लेखापरीक्षित लेखे तथा उन पर नियंत्रक-महालेखापरीक्षक की टिप्पणियां।
(2) उपर्युक्त (1) की मद सं. (ख) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)।
[Placed in Library, See No. LT 10979/16/19] …(व्यवधान)
THE MINISTER OF STATE IN THE MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, MINISTER OF STATE IN THE MINISTRY OF SHIPPING AND MINISTER OF STATE IN THE MINISTRY OF CHEMICALS AND FERTILIZERS (SHRI MANSUKH L. MANDAVIYA): I beg to lay on the Table:-
A copy each of the following Notifications (Hindi and English versions) under Section 10 of the National Highways Act, 1956 :-
1. S.O.170(E) published in Gazette of India dated 10th January, 2019, regarding rates of fees to be recovered from the users of National Highway No. 44 (Jowai to Meghalaya and Assam Border Section) in the State of Meghalaya.
2. S.O.298(E) published in Gazette of India dated 14th January, 2019, regarding rates of fees to be recovered from the users of National Highway No. 27 (Allahabad to Uttar Pradesh/Madhya Pradesh Border Section) in the State of Uttar Pradesh.
3. S.O.299(E) published in Gazette of India dated 14th January, 2019, making certain amendments in the Notification No. S.O. 895(E) dated 26th March, 2014.
4. S.O.415(E) published in Gazette of India dated 24th January, 2019, making certain amendments in the Notification No. S.O. 353(E) dated 3rd February, 2016.
5. S.O.508(E) published in Gazette of India dated 29th January, 2019, regarding rates of fees to be recovered from the users of National Highway No. 116 (Tonk-Sawaimadhopur Section) in the State of Rajasthan on EPC basis.
[Placed in Library, See No. LT 10980/16/19] THE MINISTER OF STATE IN THE MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION AND MINISTER OF STATE IN THE MINISTRY OF COMMERCE AND INDUSTRIES (SHRI C.R. CHAUDHARY): I beg to lay on the Table:- (1)
(i) A copy of the Annual Report (Hindi and English versions) of the India International Convention and Exhibition Centre Limited, New Delhi, for the year 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of India International Convention and Exhibition Centre Limited, New Delhi, for the year 2017-2018.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 10981/16/19] (3) A copy each of the following Notifications (Hindi and English versions) under sub-section (3) of Section 19 of the Foreign Trade (Development and Regulation) Act, 1992:-
(i) S.O.3941(E) published in Gazette of India dated 8th August, 2018, regarding amendment in Para 2.05 of Foreign Trade Policy 2015-2020.
(ii) S.O.3999(E) published in Gazette of India dated 17th August, 2018, regarding amendment of import policy condition of Petcoke.
(iii) S.O.4054(E) published in Gazette of India dated 21st August, 2018, regarding amendment in import policy of biofuels.
(iv) S.O.4197(E) published in Gazette of India dated 28th August, 2018, containing corrigendum to Notification No. 25/2020 dated 17th August, 2018.
(v) S.O.4210(E) published in Gazette of India dated 29th August, 2018, regarding withdrawal of Notification No. 15 dated 02.07.2018 regarding amendment in import policy of Peas under Chapter 7 of the ITC [HS] 2017, Schedule – I [Import Policy].
(vi) S.O.4214(E) published in Gazette of India dated 30th August, 2018, regarding amendment in the import policy of Peas under Chapter 7 of the ITC [HS] 2017, Schedule – I [Import Policy].
(vii) S.O.4883(E) published in Gazette of India dated 17th September, 2018, regarding amendment in import policy and policy condition of pepper classified under Chapter 9 of ITC [HS] 2017, Schedule – I [Import Policy].
(viii) S.O.5016(E) published in Gazette of India dated 28th September, 2018, regarding amendment in import policy of Peas under Chapter 7 of the ITC [HS] 2017, Schedule – I [Import Policy].
(ix) S.O.5017(E) published in Gazette of India dated 28th September, 2018, regarding amendment of import policy of Petcoke.
(x) S.O.5105(E) published in Gazette of India dated 3rd October, 2018, regarding amendment of import policy of certain items under Chapter 29 and 30 of ITC [HS] 2017, Schedule – I [Import Policy].
(xi) S.O.5146(E) published in Gazette of India dated 5th October, 2018, regarding amendment of Policy Conditions of Urea under Chapter 31 of the ITC [HS] 2017, Schedule – I [Import Policy].
(xii) S.O.5375(E) published in Gazette of India dated 23rd October, 2018, regarding amendment of import policy condition of Petcoke.
(xiii) S.O.5881(E) published in Gazette of India dated 30th November, 2018, regarding amendment of import policy of items under HS Code 7108 12 00 under ITC [HS] 2017, Schedule – I [Import Policy].
[Placed in Library, See No. LT 10982/16/19] THE MINISTER OF STATE IN THE MINISTRY OF LAW AND JUSTICE AND MINISTER OF STATE IN THE MINISTRY OF CORPORATE AFFAIRS (SHRI P.P. CHAUDHARY): I beg to lay on the Table:- (1)
(i) A copy of the Annual Report (Hindi and English versions) of the National Legal Services Authority, New Delhi, for the year 2016-2017, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of National Legal Services Authority, New Delhi, for the year 2016-2017.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 10983/16/19] THE MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS AND MINISTER OF STATE IN THE MINISTRY OF WATER RESOURCES, RIVER DEVELOPMENT AND GANGA REJUVENATION (SHRI ARJUN RAM MEGHWAL): On behalf of my colleague Dr. Subhash Ramrao Bhamre, I beg to lay on the Table:- (1)
(i) A copy of the Annual Report (Hindi and English versions) of the Himalayan Mountaineering Institute, Darjeeling, for the year 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Himalayan Mountaineering Institute, Darjeeling, for the year 2017-2018.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above. [Placed in Library, See No. LT 10984/16/19] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Mountaineering and Allied Sports, Dirang, for the year 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Mountaineering and Allied Sports, Dirang, for the year 2017-2018. (4) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above. [Placed in Library, See No. LT 10985/16/19] मानव संसाधनविकास मंत्रालयमें राज्य मंत्रीतथा जल संसाधन, नदी विकास और गंगासंरक्षण मंत्रालयमें राज्य मंत्री (डॉ. सत्यपाल सिंह): महोदया, मैं निम्नलिखित पत्र सभा पटल पर रखता हूँ:- (1)
(एक) योजना तथा वास्तुकला विद्यालय, भोपाल के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे।
(दो) योजना तथा वास्तुकला विद्यालय, भोपाल के 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)।(2)
उपर्युक्त (1) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) ।
[Placed in Library, See No. LT 10986/16/19] (3) (एक) राष्ट्रीय प्रौद्योगिकी संस्थान अगरतला, अगरतला के वर्ष 2016-2017 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे।
(दो) राष्ट्रीय प्रौद्योगिकी संस्थान अगरतला, अगरतला के वर्ष 2016-2017 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)।(4)
उपर्युक्त (3) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) ।
[Placed in Library, See No. LT 10987/16/19]
5) (एक) गुजरात केद्रीय विश्वविद्यालय, गांधीनगर के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)।
(दो) गुजरात केद्रीय विश्वविद्यालय, गांधीनगर के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (तीन) गुजरात केद्रीय विश्वविद्यालय, गांधीनगर के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (6) उपर्युक्त (5) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 10988/16/19] (7) (एक) हेमवती नंदन बहुगुणा गढ़वाल विश्वविद्यालय, श्रीनगर गढ़वाल के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (दो) हेमवती नंदन बहुगुणा गढ़वाल विश्वविद्यालय, श्रीनगर गढ़वाल के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (तीन) हेमवती नंदन बहुगुणा गढ़वाल विश्वविद्यालय, श्रीनगर गढ़वाल के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (8) उपर्युक्त (7) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाले दो विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10989/16/19] (9) (एक) नेशनल कांउसिल ऑफ रूरल इंस्टिटय़ूटस, हैदराबाद के वर्ष 2013-2014 से 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे। (दो) नेशनल कांउसिल ऑफ रूरल इंस्टिटय़ूटस, हैदराबाद के वर्ष 2013-2014 से वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (10) उपर्युक्त (9) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाले पांच विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 10990/16/19] (11) (एक) वेस्ट बंगाल सोसाइटी फॉर राष्ट्रीय माध्यमिक शिक्षा मिशन, कोलकाता के वर्ष 2016-2017 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे। (दो) वेस्ट बंगाल सोसाइटी फॉर राष्ट्रीय माध्यमिक शिक्षा मिशन, कोलकाता के वर्ष 2016-2017 के कार्यकरण की सरकार द्वारा समीक्षा के बारे में विवरण (हिन्दी तथा अंग्रेजी संस्करण)। (12) उपर्युक्त (11) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 10991/16/19] (13) (एक) कश्मीर केद्रीय विश्वविद्यालय, श्रीनगर के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) । (दो) कश्मीर केद्रीय विश्वविद्यालय, श्रीनगर के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति हिन्दी तथा अंग्रेजी संस्करण)। (14) उपर्युक्त (13) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 10992/16/19] (15) (एक) हरियाणा केद्रीय विश्वविद्यालय, महेद्रगढ़ के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (दो) हरियाणा केद्रीय विश्वविद्यालय, महेद्रगढ़ के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (तीन) हरियाणा केद्रीय विश्वविद्यालय, महेद्रगढ़ के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (16) उपर्युक्त (15) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10993/16/19] (17) उड़ीसा केद्रीय विश्वविद्यालय, कोरापुट के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (18) उपर्युक्त (17) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10994/16/19] (19) (एक) अलीगढ़ मुस्लिम विश्वविद्यालय, अलीगढ़ के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (दो) अलीगढ़ मुस्लिम विश्वविद्यालय, अलीगढ़ के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (तीन) अलीगढ़ मुस्लिम विश्वविद्यालय, अलीगढ़ के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (20) उपर्युक्त (19) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10995/16/19] (21) इंदिरा गांधी नेशनल ट्राइबल यूनिवर्सिटी, अमरकंटक के 2017-2018 के वार्षिक लेखाओं की एक प्रति तथा उन पर लेखापरीक्षा प्रतिवेदन । (22) उपर्युक्त (21) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10996/16/19] (23) इंदिरा गांधी राष्ट्रीय मुक्त विश्वविद्यालय, नई दिल्ली के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (24) उपर्युक्त (23) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 10997/16/19] (25) (एक) दिल्ली विश्वविद्यालय, दिल्ली के वर्ष 2017-2018 के वार्षिक प्रतिवेदन (भाग - I एवं II) की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (दो) दिल्ली विश्वविद्यालय, दिल्ली के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (26) उपर्युक्त (25) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 10998/16/19] (27) (एक) चण्डीगढ़ सर्व शिक्षा अभियान सोसाइटी, चण्डीगढ़ के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे। (दो) चण्डीगढ़ सर्व शिक्षा अभियान सोसाइटी, चण्डीगढ़ के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा के बारे में विवरण (हिन्दी तथा अंग्रेजी संस्करण)। (28) उपर्युक्त (27) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 10999/16/19] (29) नागालैंड विश्वविद्यालय, लुमामी के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (30) उपर्युक्त (29) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 11000/16/19] (31) (एक) इंडियन इंस्टिटय़ूट ऑफ इन्फॉरमेशन टेक्नोलॉजी, कोटा के वर्ष 2015-2016 और 2016-2017 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे। (दो) इंडियन इंस्टिटय़ूट ऑफ इन्फॉरमेशन टेक्नोलॉजी, कोटा के वर्ष 2015-2016 और 2016-2017 के कार्यकरण की सरकार द्वारा समीक्षा के बारे में विवरण (हिन्दी तथा अंग्रेजी संस्करण)। (32) उपर्युक्त (31) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 11001/16/19] (33) (एक) ऑल इंडिया कांउसिल फॉर टेक्निकल एजुकेशन, नई दिल्ली के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे। (दो) ऑल इंडिया कांउसिल फॉर टेक्निकल एजुकेशन, नई दिल्ली के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (34) उपर्युक्त (33) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 11002/16/19] (35) (एक) इंडियन इंस्टिटय़ूट ऑफ इन्फॉरमेशन टेकनोलॉजी, चित्तूर के वर्ष 2016-2017 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे। (दो) इंडियन इंस्टिटय़ूट ऑफ इन्फॉरमेशन टेकनोलॉजी, चित्तूर के वर्ष 2016-2017 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (36) उपर्युक्त (35) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 11003/16/19] (37) (एक) विश्व-भारती, शान्ति निकेतन के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (दो) विश्व-भारती, शान्ति निकेतन के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (तीन) विश्व-भारती, शान्ति निकेतन के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (38) उपर्युक्त (37) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 11004/16/19] (39) (एक) मणिपुर विश्वविद्यालय, कांचीपुर के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (दो) मणिपुर विश्वविद्यालय, कांचीपुर के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (40) उपर्युक्त (39) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 11005/16/19] (41) (एक) जम्मू केद्रीय विश्वविद्यालय, जम्मू के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (दो) जम्मू केद्रीय विश्वविद्यालय, जम्मू के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (तीन) जम्मू केद्रीय विश्वविद्यालय, जम्मू के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (42) उपर्युक्त (41) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 11006/16/19] (43) (एक) मिजोरम विश्वविद्यालय, आइजोल के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (दो) मिजोरम विश्वविद्यालय, आइजोल के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (44) उपर्युक्त (43) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 11007/16/19] (45) (एक) राष्ट्रीय संस्कृत विद्यापीठ, तिरूपति के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा लेखापरीक्षित लेखे। (दो) राष्ट्रीय संस्कृत विद्यापीठ, तिरूपति के वर्ष 2016-2017 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (46) उपर्युक्त (45) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण) । [Placed in Library, See No. LT 11008/16/19] (47) (एक) झारखण्ड केद्रीय विश्वविद्यालय, रांची के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (दो) झारखण्ड केद्रीय विश्वविद्यालय, रांची के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (तीन) झारखण्ड केद्रीय विश्वविद्यालय, रांची के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (48) उपर्युक्त (47) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 11009/16/19] (49) (एक) इंडियन इंस्टिटय़ूट ऑफ इन्फॉरमेशन टेकनोलॉजी, इलाहाबाद के वर्ष 2017-2018 के वार्षिक प्रतिवेदन की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (दो) इंडियन इंस्टिटय़ूट ऑफ इन्फॉरमेशन टेकनोलॉजी, इलाहाबाद के वर्ष 2017-2018 के वार्षिक लेखाओं की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण) तथा उन पर लेखापरीक्षा प्रतिवेदन । (तीन) इंडियन इंस्टिटय़ूट ऑफ इन्फॉरमेशन टेकनोलॉजी, इलाहाबाद के वर्ष 2017-2018 के कार्यकरण की सरकार द्वारा समीक्षा की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (50) उपर्युक्त (49) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 11010/16/19] (51) केद्रीय विश्वविद्यालय अधिनियम, 2009 की धारा 43 की उपधारा (2) के अंतर्गत झारखण्ड केद्रीय विश्वविद्यालय (संशोधन) परिनियम, 2017, जो 11 जुलाई, 2018 के भारत के राजपत्र में अधिसूचना संख्या एफ सं. सीयूजे/परिनियम/1/2010 में प्रकाशित हुए थे, की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 11011/16/19] (52) अखिल भारतीय तकनीकी शिक्षा परिषद अधिनियम, 1987 की धारा 24 के अंतर्गत अखिल भारतीय तकनीकी शिक्षा परिषद (तकनीकी संस्थाओं के लिए अनुमोदन प्रदान करना) विनियम, 2018, जो 2 जनवरी, 2019 के भारत के राजपत्र में अधिसूचना संख्या एफ सं. एबी/एआईसीटीई/आरईजी/2018 में प्रकाशित हुए थे, की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 11012/16/19] (53) भारतीय प्रबंधन संस्थान अधिनियम, 2017 की धारा 37 के अंतर्गत भारतीय प्रबंधन संस्थान नियम, 2018 के परिनियम, जो 6 दिसम्बर 2018 के भारत के राजपत्र में अधिसूचना संख्या सा.का.नि.1181(अ) में प्रकाशित हुए थे, की एक प्रति (हिन्दी तथा अंग्रेजी संस्करण)। (54) उपर्युक्त (53) में उल्लिखित पत्रों को सभा पटल पर रखने में हुए विलंब के कारण दर्शाने वाला विवरण (हिन्दी तथा अंग्रेजी संस्करण)। [Placed in Library, See No. LT 11013/16/19]