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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(3) in The Bihar Private Forest Act, 1947

(3)A Forest Officer shall not be empowered under this Section if he is of a rank inferior to that of a Gazetted Officer and the sum of money accepted as compensation under clause (a) of sub-section (1) shall in no case exceed the sum of fifty rupees.