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State of Bihar - Section
Section 43 in Revised Rules Under Sections 18 and 24 of the Bengal Mohammadan Marriages and Divorce Registration Act, 1876
43. Catalogue.
- A catalogue, in form given below, shall be kept up and permanently preserved in every Mohammadan Registrar's office, and on the occasion of every transfer of records, the officer receiving charge of the records shall compare them with the catalogue, and certify therein that he has found them correct. Whenever any of the records are transferred to the district office, the fact shall be noted in the column of remarks, together with the date of transfer.Form of Catalogue| Serial No. | District or sub-district to which the | Year | Title of book | Volume | Number of entries in each | Number of page written on | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |