Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 77A(1)] [Section 77A] [Entire Act]

State of Maharashtra - Subsection

Section 77A(1)(a) in The Maharashtra Co-Operative Societies Act, 1960

(a)at the first constitution of the committee of any society there is a failure to elect all or any of the members of the committee;