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State of Assam - Section

Section 11 in The Assam Excise Rules, 2016

11. Quarterly statement of export to be furnished by exporting State.

- The Commissioner of Excise of the State of export will furnish or cause to be furnished to the Excise Commissioner, Assam, a quarterly statement in the form prescribed by him from time to time immediately after the close of the quarter, showing for the quarter concerned, all exports from that State to the State of Assam.
(B)Import of Overseas Foreign Liquor.