Delhi High Court - Orders
Cj Darcl Logistics Ltd vs Oil And Natural Gas Corporation Ltd on 29 January, 2026
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~4 & 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 38/2021
CJ DARCL LOGISTICS LTD. .....Appellant
Through: Mr. Anil Goel and Mr. Aditya
Goel, Advs.
versus
OIL AND NATURAL GAS
CORPORATION LTD. .....Respondent
Through: Mr. Chetan Sharma, ASG, Mr.
Varun Mishra and Mr. Amit Kumar, Advs.
+ LPA 39/2021
TRANSRAIL LOGISTICS LTD. .....Appellant
Through: Mr. Anil Goel and Mr. Aditya
Goel, Advs.
versus
OIL AND NATURAL GAS
CORPORATION LTD. .....Respondent
Through: Mr. Chetan Sharma, ASG, Mr.
Varun Mishra and Mr. Amit Kumar, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 29.01.2026 Re-notify on 16 March 2026.
C.HARI SHANKAR, J OM PRAKASH SHUKLA, J JANUARY 29, 2026/rjd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/02/2026 at 20:37:53