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Karnataka High Court

Regional Manager Oriental Insurance Co ... vs Fazeela Beevi F on 29 July, 2010

Bench: K.Bhakthavatsala, Ravi Malimath

.1

IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 29'?" DAY OF JULY, 2010

PRESENT

THE HON'BLE DRJUSTICE K BHAKTHAVA"ESAL§1;"'   E-

AND   ._

THE HON'BLE MRJUSTICE i:"z,AV/5: EN#VAI',EE1MA5f1{' "  

MFA. NOS. I240'?/2006 CfW>E1i2'4{)8/'2OVOtZ*. 1E2;54:.i§:/:zoc%6,%
12405/2006 ANI) 1"24:26/2o05_(Mx_/gr '

M-FA N0. 12407/2006 .  

BETWEEN:
REGIONAL   I    
ORIENTAL INs§;Rg;1v_CE s::<:r1_ TI),  "  '

REGIONAL oi=?§§*1_cE,i"}V#«14';* 45, LEON'
SHOPPING --_COMPI;EX~, RESEDEPJCY
ROAD, BANGALoRE';_"5,6o..Q25.

 ~   .  ...APPELLANT

 (BY $321': A.N. KRISHNASSWAMY. ADV [ABSENTD



 FALZEEILA BEEVI F,
9/0. M."'mAI{A,
NOW AGED ABOUT 31 YEARS,
R/AT #3168/A, NEW RAILWAY

----  .. QUARTERS, VASANTHANAGAR.
" VVBANGALORE.

'  2.'gJAYANNA.

---ES/O ERADIMMAIAH
AGE: MAJOR. R/O UJJANAKUNTE.
THAVAREKERE POST;



Ix}

GOWGAGERE I-IOBLI .
SIRA TALUK

3. MANAGING DIRECTOR
M/S. SOFTWARE 8: SILICON SYSTEM
INDIA PVT L'I'D.,
#20, PRESTIGE MERIDIAN,
81"" FLOOR, MG ROAD.

BANGALORE -- 560 001.  F2EsIf{'ONE'E'NTxs  

{BY SR1: M.S. RAJENDRA, FRASAE,"*sR§.A_ACOUNSEE, 

SMT: P.V. KALPANA, A1)V., Fog R1, 'R_2'ws1:RVEE-,
R3 NOTICE DISPENSED VR7ITH--F['/(J. 3.8.09)    

MFA. NO. 1240*:/2oo5,....F_1'LED_. UNDER, SECTION
173(1) OF MV ACT A'G.A11\'sT_'r1e{E"~.,:UDOMENT AND
AWARD DATED 2?/2"/2oO6_*F-AssEn*.1N MVC N0.
3528/01 ON THE FILE '- OF'"TH1s1:«._12:;AEDL JUDGE,
MEMBER, MA,c"r-__7, ;CO'U:s{T" I  CAUSES.
BANGALORE £5':-CF,1,1;*7), ::AwA--RDrNG--.Av.c_Q1MPENsAT1ON OF
RS. $40,099/2,xxf1fr:H'A1Nf1'ERE.sTf,'v@ 6°/oP.A. FROM THE
DATE OF PETITION 'FII.L"-ifHE'---DAT'E 'OF PAYMENT.

MFA NO, 124o8'}':2:O,OE
_B_P;_TWEEN§'-,'_' - I I

_ REGIONAL MANAGER, -
' " «OR:-ENT;AL :.NsURAN--€«E CO LTD.,
 REGIONAL OFFICE, #44/45, LEO
 SHOFEIM3" CO,MFLEx. RESIDENCY
Rom). BA'N,c;A.t_;O'RE 560 025
A     APPELLANT

7._(EY sR1:'A.N. KRISHNASWAMY, ADV (ABSENTD

' 

"   1.} SMT. SAREENA(THAMMA'I"I'AN)

 W/O VIVEK SHENOY
NOW AGED ABOUT 34 YEARS.
R/AT # 386. 15*? CROSS, 777* MAIN,



Eu'

IV BLOCK, KORAMANGALA.
BANGALORE.

2. JAYANNA, S/O ERADIMMAIAH
AGE: MAJOR, R/O UIIJANAKUANTE,
TI-IAVAREKERE POST,
GOWGAGERI; HOBLI,
SIRA TALUK 

3. MANAGING DIRECTOR   '
M/S. SOFTWARE 8:. sILICGN_sYs'I'I<;M
INDIA PVT LTD., -- 

#20, PRESTIGE MERIDIAN,
8TH FLOOR, MG ROAD, VA _    
BANGALORE --- 560 'CO1. 5   ARESPONDENTS

(BY sax: N.R. 
R2 SERVED. R3jNO'm";E D'IsPEN.$-£292'. I. "

MFA. V--1..'.3:;4O8:/.2{}06JFILED UNDER SECTION
173(1) OF' _l\'I'+{fV_.~AC*1"»AGA.I§\E'S.7£'  JUDGMENT AND
AWARD...I.I;>A*1<I:I>'*--:;,_2,?,'.2/2006.._,_IéAssED IN MVC No.
3746/81 ONv.I.O»f1'x»«II:i_ I=*.ILI«;' OF THE IX ADDL JUDGE.
MEMBI43.R,= MAc--*r;7';  "C_OI.IR'I-" OF SMALL CAGSES,
BANGALORE (sCvCII;:n,"AwAIzDING A COMPENSATION OF
RS. 8,I4.t;z)_o,r~ MIR "I.Nf3'EREST @ 6°/oP.A. FROM THE
DATE-.OF RE-T1_TIOI=I 'r'IL1;*I'1~I;~3 DATE OF 1?'AYMEN'I'.

" V'  -MF;~5....NC)';A. 12410/'20*0'6f V

     

REGIONAL"A?I9:%iNAGER.
ORIENTAL-.I*NsURAN(#E CO I:rI).,

 7.__REGIONAL OFFICE, #44/45, LEO
 _ GHOPPING COMPLEX, RESIDENCY

A "ROAD, BANGALORE 550 025

 A?PELLAN T

  -{SOY SR1: A.N. KRISHNASWAMY, ADV {ABSENTD



 -

1. SMT. SUJAMOL RM.

W/O LATE HANEEFA, NOW AGED ABOUT 34 YEARS.

2. E.K. SULAIMAN, S/O LATE AHMED KUTTY, 1 NOW AGED ABOUT 60 YEARS.

3. JAMEELA V.P. W/O. E.K. SULATMAN, NOW AGED ABOUT 55 ' _ . «_ ALL A/A VAZHAYIL PARM13AT.HHODSE, * KUT1-IUPARAMBA, ..1_mRALA

4. JAYANNA, S/O .

AGE: 1v1A.JOR,.jR»/C) U3JARA1:UN:E, 1 ' GOWOAOERE 1~:.O';m;I,j " ' . SIRA TALLIKfi__}~_

5. MAmAGIN'S5D1REc'TO'R_ M/S;v...SOFTwAR-E ELSE-1,I'CO1'$ SYSTEM INDIA PVT LTD. #20, PRE-STIOERTERIDLW, 8"" FLOOR. ,M( .§ ROAD BANGALORE ~w5S0 '{)O1. RESPONDENTS

- V' "'{BY"vSi\/I"T':v.P;vv. KALEARA, ADV., FOR R}.--R3. R4 SERVED, R5 NOT_1CE-- .1_3i~S_PENSED) 1241.9/2003 FILED UNDER SECTION 17'3_('1) OI<"S';Mv ACT AGAINST THE JUDGMENT AND AWAI?.D"----A DATED 27/2/2006 PASSED IN MVC NO.

H.378:/'O; 1 ON TEE FILE OF THE IX ADDL JUDGE, A ' .;viEMBER, MACT~7, COURT OF SMALL CAUSES, BANGALORE (SCCH7), AWARDING A COMPENSATION OF Rsf ;;',39,75,89O/- WITH INTEREST 6%P.A. FROM THE V DATE OF PETITION TILL THE DATE OF PAYMENT.

U1 MFA NO. 12405/2006 BETWEEN:

REGIONAL MANAGER, ORIENTAL INSURANCE CO L'3'D., REGIONAL OFFICE, #44/45, LEO SHOPPING COMPLEX, RESIDENCY ' ROAD. BANGALORE 560 025 ..._'AI=I4'ELLAI~:T.V (BY SR1: A.N. KRISHNASWAMY, {AESEN'T.}}"
AND:
1. SMT. S. FATE-IIMA.
W/O. M. THAIIA, NOW AGED ABOUT ._ R /AT TC 43, A MANACHUD POST, 3 .
TRIVANDRUM.~_- 695 (}39..f '
2. JAYANNA, 1 _ p S/O ERA:DIM'MAi'P¢Ib _ R THA\{AR.EK,E'R?x'::=.I?'(2>S'1',_ ' GOWGAGERE IIOE I_.,I; .. ~ , SIRA TA~.L_UKv * ' --
_ 3. MANAGING DIRECTOR M/S. ;b_S.OI<'.TWARE'**z'§I' 'SILICON SYSTEM INIIIA ;9v.T'~IITE., ' A-#20, 'PRE.ST_IVG-E MERIDIAN.
._87T_?i .E'LOO_R;.;vIG ROAD.
BANGALORE - 560 001. I RESPONDENTS 'p_.{BY sMT:'~;.I>.v. KALPANA, ADVZ, FOR R1, R2 SERVED, " I V. R3 N_O'§'I€E DISPENSED}
-MFA. NO. 12405/2006 FILED UNDER SECTION ~-___*'17'.€3(1) OF MV ACT AGAINST THE JUDGMENT AND _'=AwARD DATED 27/2/2006 PASSED IN MVC NO. ".3526/01 ON THE FILE OF THE IX ADDL JUDGE. " MEMBER, MACT-7, COURT OF SMALL CAUSES.
(3 BANGALORE {SCCEL7}, AWARDING A COMPENSATION OF RS. 1,05,97,560/-- 'WITH INTEREST [LE2 6'VnP.A. DATE OF PETITION TILL THE DATE OF PAYMENT,' MFA NO. 124(}6[2OQ_€i BETWEEN:
REGIONAL MANAGER. _ ORIENTAL INSURANCE CO L'}'D.. REGIONAL OFFICE. #44/45V.*LEO SHOPPING COMPLEX, RESIDENQY ROAD, BANGALORE 560 025 T - -- -' _ " '.;..,_AIfPELLANT {BY SR1: A.N. KR1sHNAsWAE:Yi*}.2§J)i2*VPf(AEsENT)) AND:
1. SMT. P,Ivi."'S_Ui;¥_AMOL.._« W/O. L.&%.TE:HAN}33El?'A.§':vA. ' NOW A,GE1)'A'E;QU 1', 3; 'YEARs,_.% R/AT#8','1?«'.v'B':":1\.'IA1N,A" _ 8'rH1...cR0Es," 'fi.}~'-\.L' Tam?» _ STAGE. BANGALoRE_. = j_} _
2. J_AyANm..V_"s,' ..A3(}E:~I\e'I.AJO1?:,&R/O UJJANAKUNTE. "vETHA'JA.REKERE"i"-OST, . 1 v .. GOWGAQEVRE HOBLI.
" S§AR'A_TAL.L.T¥§.
3'..__4:QIA:\IA(;i;:~r€3 DIRE{2'1'€)R M/E, SOFTWARE ax SILICON SYSTEM 1N~:)L:. PVT 139., I A :,#20;' PRESTIGE MERIDIAN.
, 8TH FLOOR, MG ROAD, BANGALORE ~ 560 001.
. RESPONDENTS {BY SMT: P.V. KALPANA. AI)V., FOR R1,} pre.5ecuti.rm., 7 MFA. NO. 12406/2336 FILED UNDER SECTION 173(1) OF MV ACT AGAINST THE JUDGMENT AND AWARD DATED 27/2/2008 PASSED IN Mvc: _NO. 3527/01 ON THE FILE OF THE IX ADDL JUDGE. MEMBER, MACT-7, COURT OF SMALL cA.,I}S_Es.
BANGALORE (SCCH.7}, AWARDING A COMPENSA_'I'fI»QN~ V. RS. 350,009/» WITH INTEREST @ 5%:-**.A. morvz.
DATE OF PETITION TILL THE DATE OF I THESE APSEALS ARE COM;.I'NG::A4ON }<'O'R-_k)'RIjER$ :' THIS DAY, DR. BHAKTHAVATSALA J.',SADELIVE12x3D»vT~1:1E...
FOLLOWING: _ JUSGEMSNT There is no reprcS?entatit.§t1V fthfa appellants in these batch of ap§3ea1S.g"Sri :MV€«_RajnSr}.cff'zipi;aSad, learned senior couns4eiVap¥i3'é_Srs "f01:U.tVhe_ ,cV:1j.:1ii}1vSfif'--reSpondent no.1 in tI1iS 'b&1';.C'h ,i)VI':'~I':I'1.£'.':l"1;."C_£:§"1"VS._,:'.""IIi3})it€ of granting sufficient time, therejsénoVVi"e;$':*éSe¥i.:.Sti0n for the appellants.
__§:§~Iuence. d11A._theSc appeais are dismisfed for non-
Sd/* IUDGE Sd/-
TEEDGE