Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(3)(e) in Uttarakhand Medical Council Act, 2002

(e)Director General of Health Services of the Uttarakhand Government as ex-officio member.