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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2)(i) in The Rajasthan Agricultural Produce Markets Act, 1961

(i)all the members as well as the Chairman and Vice-Chairman of the market committee shall, as from the date of such publication, be deemed to have vacated their offices;