Madhya Pradesh High Court
Laxman Prasad Raikwar vs Ramola on 22 November, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCC No. 2196 of 2022
(LAXMAN PRASAD RAIKWAR AND OTHERS Vs RAMOLA)
Dated : 22-11-2022
Mr. P.Naveriya, learned counsel for the petitioners.
Issue notice to the respondent. P.F. within seven working days by both
modes. Returnable within four weeks List on 25.1.2023 for further orders.
(ATUL SREEDHARAN) JUDGE a Signature Not Verified Signed by: ASHISH DATTA Signing time: 11/25/2022 1:04:47 PM