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Madhya Pradesh High Court

Laxman Prasad Raikwar vs Ramola on 22 November, 2022

Author: Atul Sreedharan

Bench: Atul Sreedharan

                                                            1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     MCC No. 2196 of 2022
                                            (LAXMAN PRASAD RAIKWAR AND OTHERS Vs RAMOLA)

                           Dated : 22-11-2022
                                Mr. P.Naveriya, learned counsel for the petitioners.

                                Issue notice to the respondent. P.F. within seven working days by both

modes. Returnable within four weeks List on 25.1.2023 for further orders.

(ATUL SREEDHARAN) JUDGE a Signature Not Verified Signed by: ASHISH DATTA Signing time: 11/25/2022 1:04:47 PM