Himachal Pradesh High Court
Madan Lal & Others vs . Kalawati Ao on 23 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Madan Lal & others vs. Kalawati ao
- omy OY Civil Revision No.73 of 2022. K f Notice, returnable on as on taking steps within two days, be issued to the respondent CMP No.6172 of-2022 ey Notice in the aforesal 'terms. (Vivek Singh Thakur) _s Judge May 23, 2022° => (Purohin.. 1 :1: Downloaded on - 24/05/2022 20:05:45 ::: oY Civil Revision ee 2022» "
23.05.2022 Present: Mr. Karun Negi, Advocate, for the pete ers. \ cis