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Union of India - Section

Section 37 in River Boards Rules, 1958

37. Penalties.-

The provisions of so much of the Central Civil Services(Classification, Control and Appeal) Rules, 1957, as apply to the imposition of penalties on Central Government servants, shall apply to the officers of the Board :Provided that the previous sanction of the Central Government shall be obtained by the Board for taking any action against an officer holding a post, the maximum salary of which exceeds Rs. 500 a month.ANNEXURE `A'..........River Board Annual Budget for 20....Supplementary(See Rule 14 and 15)Statement No. 1
  Actual Budgeted current year. For the last 6 months Oct.-March of the previous year. Actual for the first 6 months April-September of the current year. Total. Revised for the current year. Budgeted next year. Explanations for the difference in the current year.
  1 2 3 4 5 6 7 8
  Rs. Rs. Rs. Rs. Rs. Rs. Rs. Rs.
A.RECEIPTS
1. Opening balance                
2. Contribution made by the Central Government                
3. Contribution made by the State Government of(a) ..............(b) ..............                
B.EXPENDITURE
1. Establishment-
(a) Salaries of the members of the Board.                
(b) Salaries of Officers                
(c) Salaries of establishment                
(d) T.A.of members, officers and establishment                
(e) Miscellaneous allowances                
(f) Medical reimbursement charges                
(g) Other charges                
2. Services-
(a) Telephones, telegrams and postage                
(b)Bank and other charges                
(c) Heating and lighting                
(d) Other services-legal expenses audit charges, etc.                
3. Equipment-
(a) Office furniture and fixtures-repairs and maintenance                
(b) Maintenance of office equipment (typewriters, calculating machines, drawing instruments, etc.)                
(c) Stationary and forms                
(d) Transportation equipment (repairs and maintenance)                
(e) Laboratory and testing equipment                
(f) General tools and work equipment                
(g) Other miscellaneous equipment                
4. Other Expenditure.-
(a) Printing, stenciling the litho                
(b) Maps                
(c) Books and periodicals                
(d) Subscriptions to associations                
(e) Rents                
(f) Field survey expenses                
(g) Amounts paid to other organization for work done by them by behalf of the Board.                
STATEMENT No. 2