Allahabad High Court
Shri Vishnu Shankar Pandey vs Smt. Maya Pandey on 16 October, 2019
Bench: Sudhir Agarwal, Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 780 of 2017 Appellant :- Shri Vishnu Shankar Pandey Respondent :- Smt. Maya Pandey Counsel for Appellant :- Harish K. Yadav,Harish Kr. Yadav Counsel for Respondent :- Brijesh Shukla,Arvind Kumar Tiwari Hon'ble Sudhir Agarwal,J.
Hon'ble Rajeev Misra,J.
1. Heard Sri Harish K. Yadav, learned counsel for appellant. None appeared for respondent though the case has been called in revised. Hence, we proceed to hear and decide this appeal finally after hearing learned counsel for appellant.
2. Judgement reserved.
Order Date :- 16.10.2019 Arshad