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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(c) in The M.P. Prisoners' Release on Probation Rules, 1964

(c)[* * *] [Omitted by Notification No. F. 12-1-87-III-Jail, dated 12-6-1989.]