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[Cites 0, Cited by 0] [Section 328A(1)] [Section 328A] [Entire Act]

State of Maharashtra - Subsection

Section 328A(1)(i) in The Mumbai Municipal Corporation Act, 1888

(i)after the coming into force of the Bombay Municipal (Extension of Limits) Act, 1950, in respect of advertisements upon a site in the suburbs which was occupied by advertisements on the first day of January 1950.