Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(a) in Dr. B.R. Ambedkar Open University Act, 1982 (a)[ to provide educational opportunities to those students who could not take advantage of institutions of higher learning;] [Substituted by Act No.17 of 1985.]
