Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Uttar Pradesh - Subsection Section 33(2)(b) in U.P. Revenue Code, 2006 (b)in any other case, make such inquiry as may appear to him to be necessary and submit his report to the Tahsildar.