Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in The Regulation of Accounts Rules 1. Short title and commencement. (a)These rules may be called the Regulation of Accounts Rules.(b)They shall come into force on such date as the Governor-in-Council may by Notification appoint in this behalf.
