Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

Dalit Kumar Kurre vs State Of Chhattisgarh on 7 July, 2021

                             HIGH COURT OF CHHATTISGARH, BILASPUR

                                                 Order Sheet

                                            WPC No.2715 of 2021

                           Dalit Kumar Kurre Versus State of Chhattisgarh & ors.



07/07/2021

Shri Anuroop Panda, counsel appears on behalf of Shri Vivek Kumar Tripathi, counsel for the petitioner.

Shri Ashish Tiwari, GA for the State. Learned counsel for the petitioner prays for and is granted one week's time to remove the default.

As prayed, list it after one week.

SD/-

Goutam Bhaduri Judge ashu