Madhya Pradesh High Court
Arun Prajapati vs The State Of Madhya Pradesh on 15 November, 2017
THE HIGH COURT OF MADHYA PRADESH WP-16882-2016 sh (ARUN PRAJAPATI Vs THE STATE OF MADHYA PRADESH) e 15 ad Jabalpur, Dated : 15-11-2017 Pr As prayed by Ms. Guncha Rasool, learned counsel for the petitioner, list this matter in the next week.
a hy (SUJOY PAUL) ad JUDGE M of s@if rt ou Digitally signed by SAIFAN KHAN Date: 2017.11.15 14:44:53 +05'30' C h ig H