Section 9 in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016
9. Grant of certificate of registration.
- The Authority on being satisfied that the applicant satisfies and complies with the requirements specified in regulation 6 shall send intimation to the applicant and on receipt of the payment of registration/renewal fees as specified in Second Schedule, shall grant a certificate of registration in Form B as specified under First Schedule, subject to observance of such terms and conditions accompanying such certificate of registration.
