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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(x) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(x)During the meeting with Cellular Operators' Association of India (COAI), members of the Association mentioned that charging and revenue sharing guidelines for each type of the IN Services need to be specified. But for this purpose COAI has not been able to provide the relevant data for analyzing the above requirement, yet.