Bombay High Court
Shri. Deepak Manaklal Katariya vs Mr. Ashok Motilal Katariya And Ors on 1 March, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2315 OF 2015
Shri. Deepak Manaklal Katariya ....Petitioner
V/S
Mr. Ashok Motilal Katariya And Ors. ....Respondent
CORAM : K.K. TATED, J
DATE : 1st March, 2019
P.C. :
Due to paucity of time, S. O. to 02/04/2019. Interim protection, if any, granted earlier and in force as on today, to continue till next date.
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