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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(37) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(37)"Solar Grid Inverter" means equipment that converts the DC (direct current) power from Solar Power modules to Grid-compatible AC (alternating current) power;