Chattisgarh High Court
Anshuman Gupta vs Sukchain 15 Cont/881/2018 Banshilal ... on 4 September, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CIVIL REVISION No. 45 of 2017
1. Anshuman Gupta, S/o Sampatlal Gupta, aged about 30 years, Occupation -
Service, Patwari Halka No. 3, R/o Near Saraswati Shishu Mandir,
Rajnandgaon Road, Kawardha, District Kabirdham, Civil and Revenue
District Kabirdham (C.G.)
2. Sarojini Gupta, W/o (wrongly mentioned as 'daughter of' in the cause title)
Sampatlal Gupta, aged about 53 years, Occupation - Housewife, R/o
Baisyapara, Pandariya, Presently residing at Near Saraswati Shishu Mandir,
Rajnandgaon Road, Kawardha, District Kabirdham, Civil and Revenue
District Kabirdham (C.G.) --- Applicants (Defendants No. 2 & 3)
Versus
1. Sukchain, S/o Laltu Marar, aged about 25 years, R/o Village Newari, Post,
Police Station and Tahsil - Kawardha, District Kabirdham (C.G.)......
[Plaintiffs]
2. Bisen S/o Laltu Marar, aged about 23 years, R/o Village Newari, Post,
Police Station and Tahsil - Kawardha, District Kabirdham (C.G.)......
[Plaintiffs]
3. Mandasiya S/o Laltu Marar, aged about 38 years, R/o Village Newari, Post,
Police Station and Tahsil - Kawardha, District Kabirdham (C.G.)......
[Plaintiffs]
4. Duwasiya S/o Laltu Marar, aged about 36 years, R/o Village Newari, Post,
Police Station and Tahsil - Kawardha, District Kabirdham (C.G.)......
[Plaintiffs]
5. Ramdasiya, S/o Laltu Marar, aged about 33 years, R/o Village Newari, Post,
Police Station and Tahsil - Kawardha, District Kabirdham (C.G.)......
[Plaintiffs]
6. Fatkin, S/o Laltu Marar, aged about 30 years, R/o Village Newari, Post,
Police Station and Tahsil - Kawardha, District Kabirdham (C.G.)......
[Plaintiffs]
7. Ganeshiya S/o Laltu Marar, aged about 26 years, R/o Village Newari, Post,
Police Station and Tahsil - Kawardha, District Kabirdham (C.G.)......
[Plaintiffs]
8. Maandas S/o Laltu Marar, aged about 42 years, Occupation - Agriculture,
R/o Village Newari, Post Police Station and Tahsil - Kawardha, District
Kabirdham (C.G.)...........[Defendant No. 1]
9. State of Chhattisgarh, through the Collector, District Kabirdham (C.G.)..........
[Defendant No. 4]
2
---- Respondents
For Applicants : Shri Vinay Kumar Shrivastava, Advocate. For Respondents No. 1, 2, 4-8 : Shri Malay Shrivastava, Advocate. For Respondent No.9/ State : Shri Arun Sao, Dy. A.G. Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 04/09/18
1. Learned counsel for the applicants seeks permission of this Court to withdraw this revision petition with liberty to file fresh as and when cause of action arises in future.
2. The prayer appears to be fair and reasonable and is allowed.
3. Accordingly, the revision petition is dismissed as withdrawn with aforesaid liberty reserved in favour of the applicants.
Sd/-
(Sanjay K. Agrawal) Judge Priyanka