Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] Union of India - Subsection Section 37(iii) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010 (iii)In case the net worth of the Power exchange reduces at any time below the specified amount and is not replenished as provided in these Regulations;
