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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1)(b) in The Maharashtra Felling Of Trees (Regulation) Act 1964

(b)to take all reasonable measures in his power to prevent such contravention which he may know or have reason to believe is about or likely to be committed.