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[Cites 0, Cited by 0] [Section 359(5)] [Section 359] [Entire Act]

State of Madhya Pradesh - Subsection

Section 359(5)(iii) in Criminal Courts - Rules and Orders

(iii)Sales shall ordinarily be effected by auction, and on fixed days, preferably bazar days, at the Tehsildar's or any Magistrate's Court, during the hours of public business.