Section 54(2)(c) in The Burdwan University Act, 1981.

[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(2)(c) in The Burdwan University Act, 1981.

(c)the Faculty Council for Post-Graduate Studies or the Council for undergraduate studies may delegate any of its powers or duties, conferred or imposed by or under this Act, to -

(i)the Vice-Chancellor,

(ii)a committee constituted from among its own members.

(iii)a committee constituted in accordance with the Regulations, or

(iv)any of the Boards of Studies;

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State of West Bengal - Subsection

Section 54(2)(c) in The Burdwan University Act, 1981.